Delhi High Court - Orders
130 East Delhi Municipal Corporation vs Sanjeev Kumar & Anr on 21 April, 2022
Author: V. Kameswar Rao
Bench: V. Kameswar Rao
$~130 to 140
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13154/2021 & CM APPLs. 41506/2021, 41507/2021
130 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SANJEEV KUMAR & ANR.
..... Respondent
Through: Mr. Rishikesh Kumar, ASC, GNCTD
with Mr. Sheenu Priya, Mr.
Shaksham Singh, Mr. Sudhir K.
Shukla and Mr. Ankur Joshi, Advs.
for R-2
+ W.P.(C) 13155/2021 & CM APPLs. 41511/2021, 41512/2021
131 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SUBHASH & ANR.
..... Respondent
Through:
+ W.P.(C) 6400/2020 & CM APPLs. 22625/2020, 25637/2020,
25708/2020, 19330/2021
132 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
Counsel for East MCD
versus
MUNNI DEVI & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
Mr. Nirvikar Verma, Adv. for NDMC
+ W.P.(C) 10758/2020 & CM APPL. 31149/2021
133 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SH. VIRPAL & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
+ W.P.(C) 10765/2020 & CM APPL. 31145/2021
134 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SMT. INDRA & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
+ W.P.(C) 10797/2020 & CM APPL. 31176/2021
135 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SH. SHIV CHARAN & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
+ W.P.(C) 10799/2020 & CM APPL. 31170/2021
136 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
MUKESH & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
+ W.P.(C) 10808/2020 & CM APPL. 45859/2021
137 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SH. UDAI VEER & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
Mr. Tanveer Ahmed Ansari, Senior
Panel Counsel for UOI
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
+ W.P.(C) 10820/2020 & CM APPL. 31175/2021
138 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SMT. RAJ KUMARI & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
Mr. Shaan Mohan, Adv. for R-4
+ W.P.(C) 10827/2020 & CM APPLs. 33959/2020, 45860/2021
139 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SMT. RAM PAL & ORS.
..... Respondent
Through: Ms. L. Gangmei, Adv. for R-1
+ W.P.(C) 10829/2020 & CM APPL. 31171/2021
140 EAST DELHI MUNICIPAL CORPORATION
..... Petitioner
Through: Ms. Garima Jindal, Adv. for
Ms. Namrata Mukim, Standing
Counsel for East MCD
versus
SH. SAHDEV & ORS.
..... Respondent
Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
Through: Ms. L. Gangmei, Adv. for R-1
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
ORDER
% 21.04.2022
1. As there is a Full Court reference at 03:45 PM, renotify on February 09, 2023.
2. A copy of this oder be kept in all the petitions.
V. KAMESWAR RAO, J APRIL 21, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:08:59