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Delhi High Court - Orders

130 East Delhi Municipal Corporation vs Sanjeev Kumar & Anr on 21 April, 2022

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

                              $~130 to 140
                              *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                              +    W.P.(C) 13154/2021 & CM APPLs. 41506/2021, 41507/2021
                              130 EAST DELHI MUNICIPAL CORPORATION
                                                                                    ..... Petitioner
                                                    Through: Ms. Garima Jindal, Adv. for
                                                             Ms. Namrata Mukim, Standing
                                                             Counsel for East MCD

                                                     versus

                                    SANJEEV KUMAR & ANR.
                                                                                     ..... Respondent
                                                     Through:    Mr. Rishikesh Kumar, ASC, GNCTD
                                                                 with Mr. Sheenu Priya, Mr.
                                                                 Shaksham Singh, Mr. Sudhir K.
                                                                 Shukla and Mr. Ankur Joshi, Advs.
                                                                 for R-2

                              +     W.P.(C) 13155/2021 & CM APPLs. 41511/2021, 41512/2021
                              131   EAST DELHI MUNICIPAL CORPORATION
                                                                                     ..... Petitioner
                                                     Through: Ms. Garima Jindal, Adv. for
                                                              Ms. Namrata Mukim, Standing
                                                              Counsel for East MCD

                                                     versus

                                    SUBHASH & ANR.
                                                                                      ..... Respondent
                                                     Through:

                              +     W.P.(C) 6400/2020 & CM APPLs. 22625/2020, 25637/2020,
                                    25708/2020, 19330/2021
                              132   EAST DELHI MUNICIPAL CORPORATION
                                                                                ..... Petitioner
                                                     Through: Ms. Garima Jindal, Adv. for
                                                              Ms. Namrata Mukim, Standing


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
                                                                Counsel for East MCD

                                                    versus

                                    MUNNI DEVI & ORS.
                                                                                    ..... Respondent
                                                    Through:   Ms. L. Gangmei, Adv. for R-1
                                                               Mr. Nirvikar Verma, Adv. for NDMC

                              +     W.P.(C) 10758/2020 & CM APPL. 31149/2021
                              133   EAST DELHI MUNICIPAL CORPORATION
                                                                                    ..... Petitioner
                                                    Through:   Ms. Garima Jindal, Adv. for
                                                               Ms. Namrata Mukim, Standing
                                                               Counsel for East MCD

                                                    versus

                                    SH. VIRPAL & ORS.
                                                                                    ..... Respondent
                                                    Through:   Ms. L. Gangmei, Adv. for R-1

                              +     W.P.(C) 10765/2020 & CM APPL. 31145/2021
                              134   EAST DELHI MUNICIPAL CORPORATION
                                                                                    ..... Petitioner
                                                    Through:   Ms. Garima Jindal, Adv. for
                                                               Ms. Namrata Mukim, Standing
                                                               Counsel for East MCD

                                                    versus

                                    SMT. INDRA & ORS.
                                                                                    ..... Respondent
                                                    Through:   Ms. L. Gangmei, Adv. for R-1

                              +     W.P.(C) 10797/2020 & CM APPL. 31176/2021
                              135   EAST DELHI MUNICIPAL CORPORATION
                                                                                       ..... Petitioner


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
                                                     Through:   Ms. Garima Jindal, Adv. for
                                                               Ms. Namrata Mukim, Standing
                                                               Counsel for East MCD

                                                    versus

                                    SH. SHIV CHARAN & ORS.
                                                                                    ..... Respondent
                                                    Through:   Ms. L. Gangmei, Adv. for R-1

                              +     W.P.(C) 10799/2020 & CM APPL. 31170/2021
                              136   EAST DELHI MUNICIPAL CORPORATION
                                                                                    ..... Petitioner
                                                    Through:   Ms. Garima Jindal, Adv. for
                                                               Ms. Namrata Mukim, Standing
                                                               Counsel for East MCD

                                                    versus

                                    MUKESH & ORS.
                                                                                    ..... Respondent
                                                    Through:   Ms. L. Gangmei, Adv. for R-1

                              +     W.P.(C) 10808/2020 & CM APPL. 45859/2021
                              137   EAST DELHI MUNICIPAL CORPORATION
                                                                                    ..... Petitioner
                                                    Through:   Ms. Garima Jindal, Adv. for
                                                               Ms. Namrata Mukim, Standing
                                                               Counsel for East MCD

                                                    versus

                                    SH. UDAI VEER & ORS.
                                                                                    ..... Respondent
                                                    Through:   Ms. L. Gangmei, Adv. for R-1
                                                               Mr. Tanveer Ahmed Ansari, Senior
                                                               Panel Counsel for UOI




Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
                               +     W.P.(C) 10820/2020 & CM APPL. 31175/2021
                              138   EAST DELHI MUNICIPAL CORPORATION
                                                                                      ..... Petitioner
                                                     Through:    Ms. Garima Jindal, Adv. for
                                                                 Ms. Namrata Mukim, Standing
                                                                 Counsel for East MCD

                                                     versus

                                    SMT. RAJ KUMARI & ORS.
                                                                                      ..... Respondent
                                                     Through:    Ms. L. Gangmei, Adv. for R-1
                                                                 Mr. Shaan Mohan, Adv. for R-4

                              +     W.P.(C) 10827/2020 & CM APPLs. 33959/2020, 45860/2021
                              139   EAST DELHI MUNICIPAL CORPORATION
                                                                                     ..... Petitioner
                                                     Through: Ms. Garima Jindal, Adv. for
                                                              Ms. Namrata Mukim, Standing
                                                              Counsel for East MCD

                                                     versus

                                    SMT. RAM PAL & ORS.
                                                                                     ..... Respondent
                                                     Through:    Ms. L. Gangmei, Adv. for R-1

                              +     W.P.(C) 10829/2020 & CM APPL. 31171/2021
                              140   EAST DELHI MUNICIPAL CORPORATION
                                                                                      ..... Petitioner
                                                     Through:    Ms. Garima Jindal, Adv. for
                                                                 Ms. Namrata Mukim, Standing
                                                                 Counsel for East MCD

                                                     versus

                                    SH. SAHDEV & ORS.
                                                                                       ..... Respondent


Signature Not Verified
Digitally Signed By:ASHEESH
KUMAR YADAV
Signing Date:23.04.2022
16:08:59
                                                         Through:     Ms. L. Gangmei, Adv. for R-1

                                    CORAM:
                                    HON'BLE MR. JUSTICE V. KAMESWAR RAO
                                                 ORDER

% 21.04.2022

1. As there is a Full Court reference at 03:45 PM, renotify on February 09, 2023.

2. A copy of this oder be kept in all the petitions.

V. KAMESWAR RAO, J APRIL 21, 2022/ds Signature Not Verified Digitally Signed By:ASHEESH KUMAR YADAV Signing Date:23.04.2022 16:08:59