Kudrat Sandhu vs Government Of Nct Health And Family ... on 3 February, 2017

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National Green Tribunal

Kudrat Sandhu vs Government Of Nct Health And Family ... on 3 February, 2017

Bench: Swatanter Kumar

                    BEFORE THE NATIONAL GREEN TRIBUNAL,
                        PRINCIPAL BENCH, NEW DELHI

                         Original Application No. 199 of 2014
                                         And
                         Original Application No. 61 of 2017
                             (Earlier OA No. 199 of 2014)
                                         And
                         Original Application No. 281 of 2016
                                (M.A. No. 1007/2016)

IN THE MATTER OF:

                 Almitra H. Patel & Anr. Vs. Union of India & Ors.
                                         &
                     Kudrat Sandhu Vs. Govt. of NCT & Ors.

CORAM : HON'BLE MR. JUSTICE SWATANTER KUMAR, CHAIRPERSON
        HON'BLE MR. JUSTICE RAGHUVENDRA S. RATHORE, JUDICIAL MEMBER
        HON'BLE MR. BIKRAM SINGH SAJWAN, EXPERT MEMBER

Present:   Applicant :                  Mr. Mandeep Kalra, Adv. for Karanjawala & Co.
           Respondent                   Mr. Gautam Singh and Mr. Rudreswar Singh, Advs.

for State of Bihar and Bihar SPCB Ms. Priyanka Sinha, Adv. for State of Jharkhand Ms. K. Enatoli Sema, Adv. for the State of Nagaland and Pollution Control Board Mr. R. Rakesh Sharma, Adv, for State of TN & TNPCB AND Corporation Mr. Pradeep Misra and Mr. Daleep Dhyani, Adv. For Uttar Pradesh Pollution Control Board Dr. Abhishek Atrey and Mr. Vikas Malhotra, Adv. for Ministry of Environment, Forest and Climate Change Dr. Abhishek Atrey, Adv. for UT of Lakshadweep Mr. Rajkumar, Adv. with Ms. Niti Choudhary, LA for CPCB Mr. Shuvodeep Roy and Mr. Sayooj Mohandas Advs. for State of Assam & PCB Assam Mr. D.K. Thakur, AAG and Ms. Seema Sharma, DAG for State of Himachal Pradesh Mr. Ashish Negi, Adv. for Ms. Richa Kapoor, Adv. for Punjab Pollution Control Board Mr. Jogy Scaria, Adv. for Kerala State Pollution Control Board Mr. Nishe Rajen Shonker, Adv. for State of Kerala Mr. Anil Grover, AAG with Mr. Rahul Khurana Adv. for State of Haryana and Haryana Pollution Control Board Mr. P. Venket Reddy, Adv. with Mr. Prashant Tyagi, Adv.

Mr. S.S. Shamshery and Mr. Ankit Raj, Adv. for State of Rajasthan Mr. Mukesh Verma and Mr. Bikash Kumar Sinha, Advs.

Mr. Siddhartha S. Chauhan, Adv. and Mr. Harish Sharma, Adv. for State of Chattisgarh Mr. Edward Belho, AAG with Mr. K. Luikang Michael and Ms. Elix Gangmei, Advs.

Ms. Pragyan Sharma, Ms. Anandita Kumari Rathore, Advs. for State of Mizoram Ms. Shibani Ghosh Chowdhary, Adv. for State of Maharashtra and Dept. Of Urban Devp. Mr. Guntur Prathoka, Mr. Guntur Pramod Kumar and Mr. Prashant Mathur, Advs. for State of AP Mr. Amit Agarwal, Ms. Asha N Basu, Advs. for West Bengal/Pollution Control Board Mr. A.K. Panda and Mr. M. Paikaray, Advs. for Odhisha SPCB Mr. Aman Joshi, Adv. for Ms. Sakshi Popli, Adv. For NDMC Mr. Anil Soni, AAG and Mr. Naginder Benipal, Adv. Mr. Gopal Singha and Ms. Varsha Poddar, Advs. Mr. Tayenjam Momo Singh, Adv. for Meghalaya SPCB Mr. Anil Shrivastava, Mr. Rituraj Biswas and Ms Sujaya Bardhan, Advs.

Ms. Aruna Mathur, Mr. Avneesh Arputham, Mr. Amit Arora and Mr. Anuraha Arupatham, Advs. for State of Sikkim.

Mr. G.M. Kawoosa, Adv. for State of J& K Mr. Rajiv Bansal, Mr. Kush Sharma and Mr. Anirudh Chadha, Advs. for Delhi Development Authority Mr. Tarunvir Singh Khehar, Ms. Guneet Khehar and Mr. Charan Jeet Singh, Advs.

Mr. Aman Shukla and S.S. Rebello, Advs. for State of GOA Ms. Yogmaya Agnihotri, Adv. for CECB Mr. Sarthak Chaturvedi and Mr. Shubham Jaiswal, Advs. for Andaman & Nicobar Island Mr. V. K. Shukla, Adv. for State of M. P. Mrs. D. Bharathi Reddy, Adv. for State of Uttarakhand Mr. Debojyoti Bhattacharya, Mr. Joydeep Mazumdar and Mr. Parijat Sinha, Advs. for State of West Bengal Ms. Aprajita Mukherjee, Adv. for State of Meghalaya Mr. Balendu Shekhar, Adv. with Mr. Raj Kumar, Adv. for East Delhi Municipal Corporation Mr. Jayesh Gaurav, Adv. for JSPCB Mr. Sapam Biswajit, Adv. for State of Manipur Mr. Rajul Shrivastav, Adv. for State of MPPCB Mr. Biraja Mahopatra, Adv. and Mr. Dinesh Jindal, LO for Delhi Pollution Control Committee Mr. B.V. Niren, Adv. for MoUD Mr. Dhruv Pal, Adv. for State of Gujarat Mr. Devraj Ashok, Adv. for State of Karnataka Date and Orders of the Tribunal Remarks Item No. 01 to 03 At the request of the Learned Counsel appearing for February 03, 2017 sn Ministry of Environment, Forest and Climate Change list these matters on 7th February, 2017.

..........................................,CP (Swatanter Kumar) ..........................................,JM (Raghuvendra S. Rathore) ..........................................,EM (Bikram Singh Sajwan) 2

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