Section 11 in Shri Guru Ram Rai University Act, 2016
11. Officers of the University.
- The following shall be the officers of the University:-The Visitor;(a)The Visitor;(b)The Chancellor;(c)The Vice-Chancellor;(d)The Pro Vice-Chancellor;(e)The Registrar;(f)The Deans of Faculties;(g)The Finance Officer; and(h)Such other officers as may be declared by the Statutes to be officers of the University.
