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State of Assam - Section

Section 20 in Assam State Higher Education Council Act, 2017

20. Constitution of the Executive Council.

- The Executive Council shall consists of:-
1 The Chief Secretary, Government of Assam :Chairman;
2 Senior most Secretary of Higher EducationDepartment, Government of Assam : Vice Chairman;
3 The Director of the Council : Member; Secretary;
4 Secretary to the Government of Assam(Higher/Technical) Education : Member;
5 The Chief Engineer, P.W.D.(Building),Assam : Member;
6 Director of Higher Education, Assam : Member;
7 Director of Technical Education, Assam : Member;
8 Director of Medical Education, Assam : Member;
9 Director, Secondary Education, Assam : Member;
10 Director, Elementary Education, Assam : Member;
11 Four academicians of repute to be nominatedfora period of three years by Government : Member;
12 One of the Joint Secretary /Deputy Secretary /Under Secretary, Education Department,Government of Assam : Member;
13 Two members to be co-opted by the ExecutiveCouncil in its first meeting from amongst the Educationists /Academicians /Experts in the field of Higher Education.