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State of Rajasthan - Section

Section 238 in Rajasthan Land Revenue (Land Records) Rules, 1957

238. Issue of forms.

- The issue of forms to Patwaris shall begin as soon as the forms have been received from the Press and shall be completed by the 15th September. The Inspectors may obtain forms as they require them. The signature of the official to whom the forms are issued shall be taken in the last column of the register. The official shall also be required to initial each erasure or over-writing in respect of the number of forms issued to him.