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Supreme Court - Daily Orders

The State Of Kerala vs Manager Malankara Orthodox Syrian ... on 11 July, 2018

Bench: Arun Mishra, S. Abdul Nazeer

     ITEM NO.102                             COURT NO.8                 SECTION XI-A

                                 S U P R E M E C O U R T O F       I N D I A
                                         RECORD OF PROCEEDINGS

     Civil Appeal               No(s).2846/2007

     THE STATE OF KERALA & ORS.                                         Appellant(s)
                                                   VERSUS

     MANAGER MALANKARA ORTHODOX SYRIAN
     CHURCH MEDICAL COLLEGE                                             Respondent(s)

     WITH
     C.A. Nos. 2847/2007,2848/2007,2849/2007,2850/2007,2852/2007,
     2851/2007 and 2853/2007

     Date : 11-07-2018 These matters were called on for hearing today.
     CORAM :
              HON'BLE MR. JUSTICE ARUN MISHRA
              HON'BLE MR. JUSTICE S. ABDUL NAZEER

     For Appellant(s)                Mr.   G. Prakash, AOR
                                     Mr.   Jishnu M.L.Adv.
                                     Ms.   Priyanka Prakash,Adv.
                                     Ms.   Beena Prakash,Adv.

     For Respondent(s)               M/S. Lawyer S Knit & Co, AOR
                                     Mr. Romy Chacko, AOR
                                     Mr. Chandan Kumr Mandal,Adv.
                                     Mr. Ajay Singh,Adv.
                                     Mr. Shakti Chand Jaidwal,Adv.

                                     Mr.   D.Bharat Kumar,Adv.
                                     Mr.   Tadimalla Baskar Gowtham,Adv.
                                     Mr.   Aman Sukla, Adv.
                                     Mr.   Sayooj Mahandas M.,Adv.
                                     Mr.   Abhijit Sengupta, AOR
                                     Mr.   K. R. Nambiar, AOR
                                     Mr.   Radha Shyam Jena, AOR
                                     Mr.   Amit Kumar, AOR
                                     Mr.   E. M. S. Anam, AOR
                                     Mr.   R. Nedumaran, AOR
                                     Mr.   M. P. Vinod, AOR
                                     Mr.   Ranjith K. C., AOR
                                     Ms.   Asha Gopalan Nair, AOR

                           UPON hearing the counsel the Court made the following
Signature Not Verified
                                               O R D E R

Digitally signed by BALA PARVATHI Date: 2018.07.14 10:27:33 IST Reason: As prayed, list these matters on 24.7.2018.

(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER