Supreme Court - Daily Orders
The State Of Kerala vs Manager Malankara Orthodox Syrian ... on 11 July, 2018
Bench: Arun Mishra, S. Abdul Nazeer
ITEM NO.102 COURT NO.8 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2846/2007
THE STATE OF KERALA & ORS. Appellant(s)
VERSUS
MANAGER MALANKARA ORTHODOX SYRIAN
CHURCH MEDICAL COLLEGE Respondent(s)
WITH
C.A. Nos. 2847/2007,2848/2007,2849/2007,2850/2007,2852/2007,
2851/2007 and 2853/2007
Date : 11-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Appellant(s) Mr. G. Prakash, AOR
Mr. Jishnu M.L.Adv.
Ms. Priyanka Prakash,Adv.
Ms. Beena Prakash,Adv.
For Respondent(s) M/S. Lawyer S Knit & Co, AOR
Mr. Romy Chacko, AOR
Mr. Chandan Kumr Mandal,Adv.
Mr. Ajay Singh,Adv.
Mr. Shakti Chand Jaidwal,Adv.
Mr. D.Bharat Kumar,Adv.
Mr. Tadimalla Baskar Gowtham,Adv.
Mr. Aman Sukla, Adv.
Mr. Sayooj Mahandas M.,Adv.
Mr. Abhijit Sengupta, AOR
Mr. K. R. Nambiar, AOR
Mr. Radha Shyam Jena, AOR
Mr. Amit Kumar, AOR
Mr. E. M. S. Anam, AOR
Mr. R. Nedumaran, AOR
Mr. M. P. Vinod, AOR
Mr. Ranjith K. C., AOR
Ms. Asha Gopalan Nair, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by BALA PARVATHI Date: 2018.07.14 10:27:33 IST Reason: As prayed, list these matters on 24.7.2018.
(B.PARVATHI) (JAGDISH CHANDER) COURT MASTER BRANCH OFFICER