Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 9(2)] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(2)(a) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987

(a)the market committee shall stand dissolved and its members shall vacate their offices as such members;