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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1)(c) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(c)release the juvenile in the supervision or custody of fit persons or fit institutions or probation officers, as the case may be by passing an order in Form-I, with a direction to appear or present a juvenile for an inquiry on the next date;