Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(iii) in The Orissa Forest Shooting Rules, 1973

(iii)shooting by sitting or watching in the neighbourhood of water or salt licks, any wild animal other than carnivore, bear and such other animals specially declared as dangerous and water birds;