- Without any prejudice to the provisions of Rules 32 to 35, adequate and suitable lighting, whether natural or artificial, shall be provided and maintained in every part of a factory including yards and open spaces where any person may be employed or may have to pass through :Provided that if in the opinion of an Inspector, lighting of a better standard or of a better or different quality is required in a factory or in any part of a factory he may direct the manager or the occupier, by an order in writing to take such measures as he may consider necessary, and the direction so given shall be carried out within the time specified in the order, if any.
