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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 19(4)(a) in Jammu and Kashmir, Information Technology (Electronic Service Delivery) Rules, 2013

(a)secure Login of authorized agents, as are required to access the application system, through use of Digital Signature Certificate;