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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(2)(i) in Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999

(i)The date on which the first meeting of the elected members of the committee shall be held for the transaction of business.