Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Manipur - Subsection

Section 6(2) in The Manipur Co-operative Societies Act, 1976

(2)No society with unlimited liability shall be registered unless all persons forming the society reside in the same town or village or in the same group of villages.