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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(e) in The M.P. Rajya Mahila Ayog Adhiniyam, 1995

(e)the form in which and the time at which, the annual report shall be prepared under Section 13;