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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in Transfer of Evacuee Deposits Rules, 1955

(c)"court" means a civil court or revenue court or a court of wards situated in an area to which the Act applies or the manager exercising jurisdiction in any such area, as the case may be, according as the context in each case may require;