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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Sikkim - Subsection

Section 76(1)(f) in Sikkim Panchayat Act, 1993

(f)Such sums received from the Government for fulfilling duties and obligations entrusted to the Zilla Panchayat by the State Government;