Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(iii) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993 (iii)I agree to abide by the terms and conditions subject to which the licence is granted by the Government under section 217-D of the Act.
