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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(9) in Chhattisgarh Winery Rules, 2013

(9)All vats, vessels and receptacles shall be gauged jointly by the officer-in-charge and the licensee and a table shall be prepared which shall show the total capacity of each vessel in liters or kilograms, as the case may be, and the capacity in depth at each centimeter.