Section 172(6) in The West Bengal Panchayat Act, 1973
(6)[ The Karmadhyaksha shall be paid out of the Zilla Parishad fund such remuneration and allowances, and shall be entitled to leave of absence for such period or periods and on such terms and conditions, as the State Government may by order direct or may by rules made in this behalf, prescribe.] [Sub-Sections (5) to (7) inserted by W.B. Act 17 of 1992.]
