Supreme Court - Daily Orders
The State Of West Bengal vs Lokenath Chakraborty on 11 September, 2025
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
ITEM NO.103 COURT NO.16 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3149/2025
THE STATE OF WEST BENGAL & ORS. Appellant(s)
VERSUS
LOKENATH CHAKRABORTY . & ORS. Respondent(s)
WITH
C.A. No. 3150/2025 (XVI)
IA No. 3/2013 - STAY APPLICATION
Date : 11-09-2025 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
HON'BLE MR. JUSTICE VIPUL M. PANCHOLI
For Appellant(s) :
Mr. Parag Chaturvedi, Adv.
Mr. Kunal Mimani, AOR
For Respondent(s) :
Mr. Dibyendra Narayan Ray, Sr. Adv.
Mr. Vishal Arun, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter seeking
adjournment circulated on behalf of the
appellant(s), list the matters next week.
(NISHA KHULBEY) (MANOJ KUMAR) Signature Not Verified SENIOR PERSONAL ASSISTANT BRANCH OFFICER Digitally signed by NISHA KHULBEY Date: 2025.09.11 18:17:17 IST Reason: