Calcutta High Court
Goutam Bhattacharya & Anr vs Bay Seafood Pvt. Ltd. & Ors on 16 November, 2016
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
ACO No.84 of 2016
With
APOT No.235 of 2016
CP No.185 of 2013
IN THE HIGH COURT AT CALCUTTA
ORIGINAL SIDE
GOUTAM BHATTACHARYA & ANR.
Versus
BAY SEAFOOD PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 16th November, 2016.
The Court : None appears on behalf of the appellants nor any accommodation is
prayed for. The respondents are also not represented.
Under such circumstances, ACO No.84 of 2016 and APOT No.235 of 2016 and CP No.185 of 2013 stand dismissed for default. All interim orders stand vacated.
(SOUMEN SEN, J.) B.Pal