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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(l) in The Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017

(l)'Open Access Regulations' means the Rajasthan Electricity Regulatory Commission (Terms and Condition for Open Access) Regulations, 2016 as amended from time to time;