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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(2)(m) in Andhra Pradesh Private Security Agencies (Regulation) Rules, 2008

(m)Rudimentary knowledge of IPC, Right to private defence, procedure for lodging an FIR in the Police Station, Arms Act (only operative sections), Explosives Act (operative sections),