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State of Madhya Pradesh - Section

Section 32 in The M.P. Factories Rules, 1962

32. Hygrometer not be affixed to wall etc., unless protected by wood.

(1)No hygrometer shall be affixed to a wall, pillar, or other surface unless protected therefrom by wood or other non-conducting material at least half an inch in thickness and distant at least one inch from the bulb of each thermometer.
(2)No hygrometer shall be fixed at a height of more than 5 feet 6 inches from the floor to the top of thermometer stem or in the direct droughts from a fan, window or ventilating opening.