Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(xiii) in Purba Medinipur University Act, 2017

(xiii)to recommend to the Coon, after consulting the respective Faculty Councils for Post-graduate Studies, the institution of degrees, titles, diplomas certificates and other academic distinctions;