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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Greater Bengaluru City Corporation -

Section 31(2) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

(2)No person shall print or cause to be printed any election pamphlet orposter unless a declaration as to the identity of the publisher thereof, signed byhim and attested by two persons to whom he is personally known, is delivered byhim to the printer in duplicate.