Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(32) in The Explosives Rules, 2008

(32)"manufactured fireworks" means low hazard explosive contrivance containing explosive or combination of different Classes, namely, Class 1 or Class 2 or Class 3 or Class 4 or Class 6 given in Part 1 of Schedule I of these rules or any explosives that comes under Division 2 or Division 3 or Division 4 under Class 7 given under the said Part;