Himachal Pradesh High Court
Himuda & Another vs . Vivek Sharma & Another on 28 March, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
HIMUDA & another vs. Vivek Sharma & another .
Civil Revision No.40 of 2022 28.03.2022 Present: Mr.Jeevesh Shama, Advocate, vice Mr.Roop Lal Sharma, Advocate, for the petitioner.
Civil Revision No.40 of 2022 Notice, returnable on 05.05.2022, on taking steps within two days, be issued to the respondents.
CMP No.3001 of 2022 r Notice in the aforesaid terms.
(Vivek Singh Thakur) Judge March 28, 2022 (Purohit) ::: Downloaded on - 28/03/2022 20:14:53 :::CIS