Gujarat High Court
Hitesh Rajnikant Thakkar For His Minor ... vs Professional Medical Education ... on 23 July, 2019
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/12544/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 12544 of 2019
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HITESH RAJNIKANT THAKKAR FOR HIS MINOR DAUGHTER HIMANI
HITESH THAKKAR
Versus
PROFESSIONAL MEDICAL EDUCATION COURSES (ACPUGMEC)
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Appearance:
MR RASESH H PARIKH(3862) for the Petitioner(s) No. 1,2,3,4,5,6
MR.HEMANG H PARIKH(2628) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 1,2,3
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 23/07/2019
ORAL ORDER
Learned advocate Mr. Parikh for the petitioners seeks permission to withdraw the present petition with a view to reagitate the grievances before the respondent No. 1 - Committee.
In view of the above, the petition is dismissed as withdrawn.
(BELA M. TRIVEDI, J) AMAR SINGH Page 1 of 1 Downloaded on : Wed Jul 24 00:26:25 IST 2019