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Gujarat High Court

Hitesh Rajnikant Thakkar For His Minor ... vs Professional Medical Education ... on 23 July, 2019

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

             C/SCA/12544/2019                                          ORDER




              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

               R/SPECIAL CIVIL APPLICATION NO. 12544 of 2019

==========================================================
  HITESH RAJNIKANT THAKKAR FOR HIS MINOR DAUGHTER HIMANI
                      HITESH THAKKAR
                           Versus
   PROFESSIONAL MEDICAL EDUCATION COURSES (ACPUGMEC)
==========================================================
Appearance:
MR RASESH H PARIKH(3862) for the Petitioner(s) No. 1,2,3,4,5,6
MR.HEMANG H PARIKH(2628) for the Petitioner(s) No. 1,2,3,4,5,6
for the Respondent(s) No. 1,2,3
==========================================================

 CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                     Date : 23/07/2019

                                      ORAL ORDER

Learned advocate Mr. Parikh for the petitioners seeks permission to withdraw the present petition with a view to reagitate the grievances before the respondent No. 1 - Committee.

In view of the above, the petition is dismissed as withdrawn.

(BELA M. TRIVEDI, J) AMAR SINGH Page 1 of 1 Downloaded on : Wed Jul 24 00:26:25 IST 2019