Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(2)(eeee) in The Slum Areas (Improvement And Clearance) Act, 1956

(eeee)the procedure to be followed by the competent authority for fixing the provisional rent under sub-section (2) of section 20A;