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State of West Bengal - Section

Section 17 in The Alipurduar University Act, 2018

17. The Law Officer.

(1)There shall be a Law Officer in the University.
(2)The Law Officer shall assist the University in all legal issues and shall represent the University in all legal proceedings before the Court of Law.
(3)The Law Officer shall have such powers and functions as may be provided by the Statues.