Section 27(1)(l) in Maharashtra Public Trust Rules, 1951

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Maharashtra - Subsection

Section 27(1)(l) in Maharashtra Public Trust Rules, 1951

(l)Particulars of applications, if any, under section 92 of the Civil Procedure code, 1908, [or as the case may be, under section 51 of the Act] [Inserted by Notification No. 24718/P, dated 14th September, 1964.] in regard to the trust made earlier by the applicants or to their knowledge by other persons, and the result thereof.

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State of Maharashtra - Subsection

Section 27(1)(l) in Maharashtra Public Trust Rules, 1951