Supreme Court - Daily Orders
The Commissioner Of Income Tax vs Philips Software Centre Pvt Ltd on 25 November, 2019
Bench: Uday Umesh Lalit, Vineet Saran
ITEM NO.8 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No.37058/2019
(Arising out of impugned final judgment and order dated 10-07-2018
in ITA No.49/2009 passed by the High Court Of Karnataka At
Bengaluru)
THE COMMISSIONER OF INCOME TAX & ANR. Petitioner(s)
VERSUS
PHILIPS SOFTWARE CENTRE PVT LTD Respondent(s)
(FOR ADMISSION and I.R.; IA No.173713/2019 – FOR CONDONATION OF
DELAY IN FILING; and, IA No.173716/2019-EXEMPTION FROM FILING C/C
OF THE IMPUGNED JUDGMENT)
Date : 25-11-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MR. JUSTICE VINEET SARAN
For Petitioner(s) Mr. Zoheb Hossain, Adv.
Mr. D.L. Chidanand, Adv.
Ms. Vimla Sinha, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List along with SLP (C) No.28652 of 2018 in the second week of January 2020.
(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.11.27 17:51:45 IST Reason: