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Supreme Court - Daily Orders

The Commissioner Of Income Tax vs Philips Software Centre Pvt Ltd on 25 November, 2019

Bench: Uday Umesh Lalit, Vineet Saran

     ITEM NO.8                               COURT NO.5                SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No.37058/2019

     (Arising out of impugned final judgment and order dated 10-07-2018
     in ITA No.49/2009 passed by the High Court Of Karnataka At
     Bengaluru)

     THE COMMISSIONER OF INCOME TAX & ANR.                               Petitioner(s)

                                                     VERSUS

     PHILIPS SOFTWARE CENTRE PVT LTD                                     Respondent(s)

     (FOR ADMISSION and I.R.; IA No.173713/2019 – FOR CONDONATION OF
     DELAY IN FILING; and, IA No.173716/2019-EXEMPTION FROM FILING C/C
     OF THE IMPUGNED JUDGMENT)

     Date : 25-11-2019 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT
                             HON'BLE MR. JUSTICE VINEET SARAN


     For Petitioner(s)                   Mr. Zoheb Hossain, Adv.
                                         Mr. D.L. Chidanand, Adv.
                                         Ms. Vimla Sinha, Adv.
                                         Mrs. Anil Katiyar, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

List along with SLP (C) No.28652 of 2018 in the second week of January 2020.

(MUKESH NASA) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by MUKESH KUMAR Date: 2019.11.27 17:51:45 IST Reason: