Chattisgarh High Court
Anita Sahu vs State Of Chhattisgarh & Ors on 19 November, 2015
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
W.P.(S) No.465 of 2012
Smt.Sarita Archana Wilson Versus State of Chhattisgarh and others
WP(S) 468/2012
WP(S) 467/2012
WP(S) 7715/2011
Motion
19/11/2015 Mr.Atanu Ghosh, counsel for the petitioners.
Ms Fouzia Mirza, Mr.Dhiraj K. Wankhede and
Mr.Devesh G. Kela, counsel for the respective respondents.
List the aforesaid matters for consideration on 26th November, 2015.
Sd/-
(Sanjay K.Agrawal) JUDGE B/-