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Chattisgarh High Court

Anita Sahu vs State Of Chhattisgarh & Ors on 19 November, 2015

                     HIGH COURT OF CHHATTISGARH, BILASPUR

                                         Order Sheet

                                     W.P.(S) No.465 of 2012

             Smt.Sarita Archana Wilson Versus State of Chhattisgarh and others

WP(S) 468/2012

WP(S) 467/2012

WP(S) 7715/2011

  Motion

19/11/2015          Mr.Atanu Ghosh, counsel for the petitioners.
                    Ms Fouzia Mirza, Mr.Dhiraj K. Wankhede and
              Mr.Devesh G. Kela, counsel for the respective respondents.

List the aforesaid matters for consideration on 26th November, 2015.

Sd/-

(Sanjay K.Agrawal) JUDGE B/-