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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Jharkhand - Subsection

Section 28(5) in Bihar Narcotic Drugs and Psychotropic Substances Rules, 1985

(5)An appeal against the order of the Civil Surgeon and Senior Executive Medical Officer of the district under rule 32 will lie to the Collector of the district whose order shall be final.