Madhya Pradesh High Court
Rameshwar vs Wakf Dargah Bandi Chod Data Naugaon Dhar ... on 15 September, 2017
-1- CR Nos.225/2015, 226/2015, 242/2015 & 293/2015 15-09-2017
Parties through their counsel. Rashmi Learned counsel prays for eight weeks time to file reply. Time granted.
List the matter on 08-11--2017. Interim relief to continue. c.c. As per rules. (5. c. SHARMA) JUDGE