Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Tamilnadu - Subsection Section 3(1) in Tamil Nadu Juvenile Justice Fund Rules, 2017 (1)The Tamil Nadu Juvenile Justice Fund shall consist of a Corpus of Rs.25,00,000/ - sanctioned by the Government and any further contributions made by the Government from time to time;
