Section 79(1)(a) in The Maharashtra Universities Act, 1994

[Cites 0, Cited by 0] [Section 79(1)] [Section 79] [Entire Act]

(a)There shall be a selection committee for making recommendations of suitable candidates for appointment to the posts of-

(i)Registrar;

(ii)Controller of Examinations;

(iii)Finance and Accounts Officer;

(iv)Librarian;

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