Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 161] [Entire Act] State of Goa - Subsection Section 161(5) in Goa Prisons Rules, 2006 (5)No barrack shall be opened during night hours except in the presence of the Superintendent. Locking up and opening shall be conducted in the presence of the officer in charge.
