Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 12 in The Amending Act, 1901 12. The entry relating to the Madras Irrigation and Canal Company Act, 1865 (30 of 1865), repealed by Act 12 of 1927, s. 2 and Sch.
