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State of Assam - Section

Section 1 in THE ASSAM TAXATION (ON SPECIFIED LANDS) ACT, 1990

1. Short title, extent and Commencement:

(1)This Act may be called the Assam Taxation (On Specified Lands) Act, 1990.
(2)It shall extend to the whole of Assam.
(3)It shall be deemed to have come into force on the First day of January, 1990.Definitions: