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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Madhya Pradesh - Subsection

Section 14(2) in The M.P. State University Service Rules, 1983

(2)The field of selection shall ordinarily be limited to seven times the number of officers to be included in the select list, in respect of posts filled on the basis of merit-cum-seniority and five times the number of officers to be included in the select list in respect of posts filled on the basis of seniority-cum-merit :Provided that if the required number of suitable officers is not available in the field so determined, the field may be enlarged to the extent considered necessary by the Committee by mentioning the reasons in writing.