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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(4) in Uttar Pradesh Muslim Waqfs Act, 1960

(4)"family" includes--
(i)parents and grand-parents ;
(ii)wife or husband ; and
(iii)persons related through any ancestor, male or female;