Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Punjab - Subsection Section 13(ii) in Punjab School Education Board (Employees' Pension, Provident Fund and Gratuity) Regulations, 1991 (ii)Dearness relief sanctioned from time to time to compensate for the increase in consumer price index, shall be payable in addition to the pension.
