Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(6)] [Section 12] [Entire Act] State of West Bengal - Subsection Section 12(6)(b) in West Bengal Municipal (Building) Rules, 2007 (b)existing buildings and the basement plan, if any, the sizes of rooms and sizes and spacings of structural members and their materials;