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[Cites 0, Cited by 0] [Section 3(8)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(8)(ii) in The Environment (Protection) Rules, 1986

(ii)'captive thermal power plant' means a power plant which is set up by an industry to generate electricity for its exclusive use] [Substituted by Notification No. G.S.R. 02 (E) dated 2.1.2014 ]