Section 6(2)(a) in Prevention Of Collision On National Waterways Regulations, 2002

[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

(a)By all vessles

(i)The state of visibility;

(ii)The traffic density including concentaration of fishing vessel or other vessles;

(iii)The manoeuvrability of the vessel with special reference to stopping distance and turning ability, in the prevailing conditions;

(iv)The state of the river, wind, current and the proximity of navigational hazards;

(v)State and avaibility of shore, navigational aids and channel marking by day and night;

(vi)Speed restrictions imposed by the waterway authority;

(vii)The draught of the vessel in relation to available depth of water; and

(viii)At nights, the presence of background light such as from the shore lights or from the back scatter of her own lights.

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