Himachal Pradesh High Court
Inder Jeet Singh vs . State Of H.P. & Others on 16 September, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
Inder Jeet Singh Vs. State of H.P. & others CWP No. 6498 of 2022 16.9.2022 Present: Mr. Rajesh K. Parmar, Advocate, for the .
petitioner.
Mr. Ashwani Sharma, Additional A.G. with Mr. Vikrant Chandel, Dy. A.G., for respondents.
Notice. Mr. Ashwani Sharma, learned Additional Advocate General appears and waives service of notice on behalf of respondentsState.
r List on 21.9.2022 before appropriate Bench when the service book of the petitioner alongwith the records on the basis of which Annexure P3 has been issued, shall also be produced.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge September 16, 2022 (kalpana) ::: Downloaded on - 17/09/2022 20:03:07 :::CIS