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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(m) in Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011

(m)"Time Limit" means the number of working days specified in Schedule-I or Schedule-II, as the case may be.