Delhi High Court - Orders
Servotech Renewable Power System Ltd vs Kulbir Singh on 9 March, 2026
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 654/2025, I.A. 23052/2025, I.A. 23199/2025, I.A.
23200/2025, I.A. 27478/2025, I.A. 1560/2026
SERVOTECH RENEWABLE POWER SYSTEM LTD .....Plaintiff
Through: Mr. Aditya Vardhan Sharma, Ms.
Ananya Sharma and Mr. Alabhya
Dhamija, Advs
versus
KULBIR SINGH .....Defendant
Through: Mr. Manish Sharma, Mr. Abhishek
Verma, Mr. Vikas Sharma, Ms.
Janhavi Singh and Mr. Chetan A
Yadav, Advs.
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 09.03.2026
1. As per office report, written statement has not been filed by the defendant and reply to I.A. 1560/2026 is lying under objections.
2. Let the needful be done within two weeks.
3. Put up before the Joint Registrar on 25.04.2026 for completion of pleadings in I.A. 1560/2026.
4. Put up before the court on 21.07.2026 after completion of pleadings.
AVNEESH JHINGAN, J MARCH 9, 2026/Pa This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2026 at 20:54:18